Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Madhya Pradesh - Subsection Section 41(8) in The M.P. Madhyastham Adhikaran Regulations, 1985 (8)All copies supplied shall be certified to be true copies by the Registrar or the officer so authorised by the Registrar in that behalf.
