Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 841] [Entire Act] Bengal Presidency - Subsection Section 841(b) in Police Regulations, Bengal , 1943 (b)When a Civil Surgeon is asked to examine an officer to see whether he is unfit for further service, he shall be informed of his age as recorded in his service Book or roll.
