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State of Tamilnadu - Section

Section 14 in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

14. Transition point.

- Transition points shall be marked with a stripe on the pool floor having a width of at least 10 cm and a color that contrasts with that of the floor, and with a buoyed safety rope with colored buoys, installed at least 30 cm on the shallow side from the transition point. In other pools having adjoining shallow and deep areas, a safety rope with colored buoys shall be installed where the water depth reaches 1.5 m.