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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(b) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(b)By advertisement in atleast one daily newspaper circulating in the district where previous estimated cost is more than Rs.25,000/-.