Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(c) in The Jammu and Kashmir Bhudan Yagna Act, 1960

(c)for regulating the procedure, disposal of business, constitution and supersession of Tehsil Committees, the term of office and the filling of casual vacancies of office-bearers and members of such committees and removal of office bearers and members thereof ;