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Supreme Court - Daily Orders

Awdhesh Kumar Verma vs American Methodist Mission on 27 February, 2015

Bench: Anil R. Dave, Amitava Roy

     ITEM NO.7                              COURT NO.3                SECTION X

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).36208/2013

     (Arising out of impugned final judgment and order dated 17/04/2013
     in AFO No.415/2012 passed by the High Court Of Uttarakhand At
     Nainital)

     AWDHESH KUMAR VERMA                                                Petitioner(s)

                                                    VERSUS

     AMERICAN METHODIST MISSION & ORS.              Respondent(s)
     (With appln. for ex-parte stay and interim relief & office report)

     Date : 27/02/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                Mr.   Manoj Swarup,Adv.
                                      Ms.   Lalita Kohli,Adv.
                                      Mr.   Abhishek Swarup,Adv.
                                      For   M/s. Manoj Swarup & Co.,Advs.

     For Respondent(s)                Mr. Sudhir Naagar,Adv.

                                      Mr.   Arvind Singh,Adv.
                                      Mr.   S.K. Gautam,Adv.
                                      Mr.   Vipin Kumar Raghav,Adv.
                                      For   Dr. Kailash Chand,Adv.

                                      Mrs. Mona K. Rajvanshi,Adv.
                                      Mr. Anurag Kashyap,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

List the matter on 9th March, 2015. Status quo, as on today, shall be maintained till 30th March, 2015.

To be heard along with SLP(C)No.36209/2013.

Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.02.28 10:44:29 IST Reason:

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar