Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(iii) in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961

(iii)the number of persons employed in an establishment; or