Section 48(3) in Rules of Procedure and Conduct of Business in Lok Sabha
(3)If on a question being called it is not asked [or] [Substituted by L.S. Bn. (II), dated 19.3.2010, para 1265.] the member in whose name it stands is absent, the Speaker may [ * * * ] [Omitted by L.S. Bn. (II), dated 19.3.2010, para 1265.] direct that the answer to it be given.
