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State of Maharashtra - Section

Section 11 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

11. Inspection of sub-division.

- Every Circle Officer and Circle Inspector shall inspect the register showing the newly formed sub-divisions and amalgamated sub-divisions and report to the District Inspector of Land Records through the Tahsildar every year, information about the number of sub-divisions to be measured through the Tahsildar.