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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

State of Jharkhand - Subsection

Section 122(2)(a) in Bihar Factories Rules, 1950

(a)from centre to centre of parallel tracks, the overall width of the widest wagon of that gauge plus twice the width of the door of such a wagon when opened directly outward, plus 3 feet;