Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3F] [Entire Act] State of Maharashtra - Subsection Section 3F(b) in The Maharashtra Employment Guarantee Act, 1977 (b)does not report for work within seven days of being notified by the Programme Officer or the implementing agency to report for the work; or
