Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(1)(a) in Haryana Special Economic Zone Rules, 2007 (a)areas reserved for major land uses such as industrial, residential, warehousing, transportation and communication, commercial etc;