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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in The Uttar Pradesh Medicare Service Persons and Medicare Service Institutions (Prevention of Violence And Damage to Property) Act, 2013

(f)Emergency Medical Transport Service means all mobile medical units or medical ambulances equipped with medical equipment, used for providing Medicare Services.