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[Cites 0, Cited by 0] [Section 165] [Entire Act]

Bengal Presidency - Subsection

Section 165(a) in Police Regulations, Bengal , 1943

(a)When a fire alarm is sounded -
(i)all ranks shall fall in as quickly as possible. Head constables and constables shall not wait to put on uniform, but shall wear their belts ;
(ii)the senior officer present shall detail such number of men as he considers necessary for duty, issue any fire-fighting equipment available and move the party to the scene of the fire as quickly as possible; and
(iii)the senior officer present shall divide the party into squads to form a cordon round the fire, to assist in measures against the fire and to guard the place selected for depositing salvaged property.