Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 14 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

14. Constitution of sub-committee in farmers organisation.

- The managing committee may constitute such number of sub-committees, from amongst the members of the farmers organisation concerned, as may be necessary to carry out all or any of the functions vested in it under this Act.