Supreme Court - Daily Orders
Tamil Nadu Generation And Distribution ... vs Ppn Power Generating Company Pvt Ltd. on 20 March, 2015
ITEM NO.62 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 34582/2014
TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.Appellant(s)
VERSUS
PPN POWER GENERATING COMPANY PVT LTD Respondent(s)
(with appln. (s) for c/delay in re-filing appeal and condonation of
delay in filing appeal and office report)
Date : 20/03/2015 This appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. Ranjit Kumar,S.G.
Mr. Subramaniam Prasad,AAG, Tamilnadu
Mr. S. Vallinayagan,Adv.
Mr. C. K. Rai,Adv.
For Respondent(s) Mr. Jayant Bhushan,Sr.Adv.
Mr. Rahul Balaji,Adv.
Mr. Govind Manoharan,Adv.
Ms. Kanchana,Adv.
Mr. Senthil Jagadeesan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Appeal admitted.
List on a Non-Miscellaneous Day.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Om Parkash Sharma Date: 2015.03.21 13:34:20 IST Reason: