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Calcutta High Court

Kemin Industries South Asia Pvt.Ltd vs Arambagh Hatcheries Ltd on 2 January, 2024

OD-46

                           ORDER SHEET
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                             CS/224/2010
                IA NO: GA/1/2012(Old No:GA/2432/2012)


                KEMIN INDUSTRIES SOUTH ASIA PVT.LTD.
                                VS
                    ARAMBAGH HATCHERIES LTD.



   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date: 2nd JANUARY, 2024.

Appearance :

Mr. Sachin Shukla, Adv.
For the plaintiff The Court : As per the prayer made by the counsel for the plaintiff, the case is adjourned for four weeks.
Let the matter appear in the list on 9th February, 2024.
(KRISHNA RAO, J.) A.Dey