Calcutta High Court
Kemin Industries South Asia Pvt.Ltd vs Arambagh Hatcheries Ltd on 2 January, 2024
OD-46
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/224/2010
IA NO: GA/1/2012(Old No:GA/2432/2012)
KEMIN INDUSTRIES SOUTH ASIA PVT.LTD.
VS
ARAMBAGH HATCHERIES LTD.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: 2nd JANUARY, 2024.
Appearance :
Mr. Sachin Shukla, Adv.
For the plaintiff The Court : As per the prayer made by the counsel for the plaintiff, the case is adjourned for four weeks.
Let the matter appear in the list on 9th February, 2024.
(KRISHNA RAO, J.) A.Dey