Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in The Prevention Of Insults To National Honour Act, 1957 6. Attempts to be offences Whoever attempts to commit any offence punishable under this Act shall be deemed to have committed that offence.
