Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 42] [Entire Act] Union of India - Subsection Section 42(ii) in Gold (Control) Act, 1968 (ii)any quantity of primary gold (including standard gold bars) in excess of three hundred grammes.
