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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1) in The Andhra Pradesh State Agricultural Council Act, 2020

(1)The general body consisting of all the members on the roles of the Council shall meet once in a year, to conduct the business of the Council in respect of passing of Annual reports, Financial budget, Audited report and other matters connected with functioning of the Council.