Karnataka High Court
Maulvisha Mahammed Anwrulla vs Zahirabi @ Manna Pasha D/O Late Hassam ... on 29 March, 2012
Bench: K.L.Manjunath, Ravi Malimath
:1:
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
ON THE 29TH DAY OF MARCH 2012
BEFORE
THE HON'BLE MR. JUSTICE K. L. MANJUN
ATH
AND
THE HON'BLE MR. JUSTICE RAVI MALIMA
TH
M.F.A.NO.24629/201 1(CPC)
BETWEEN:
MAULVISHA MAHAMMED ANWRULLA
S/O. LATE SAHEBLAL SARKAJI,
AGE: 60 YEARS, 0CC: EMPLOYEE,
R/O A/P HALE TORGAL,
PRESENT RESIDENCE
ARABIA COLLEGE LATHIFIYA
HAZARATH MAKAN,
TQ. & DIST. VELLURU,
TAMIL NADU STATE.
2, ALIMUDDIN
S/O SHAMSHUDDIN SARKAJI
AGE: 60 YEARS, 0CC: RETD. TEACHER,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
3. FIAZUDDIN S/0 SHAMSHUDDIN SARKAJI
AGE: 62 YEARS, 0CC: RETD. TEACHER,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
4. SMT. NAZMUNNISSA W/0 ALLAUDDIN SARKAJ
I
AGE: MAJOR, 0CC: HOUSEWIFE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
5. IQBAL AHAMMED S/0 ALLAUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
:2:
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST, BELGAUM.
6. MAHAMMAD LATHIF S/O ALLAUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
7. MAHAMMED YAKUB S/0 ALLAUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
8. AYUB S/0 ALLAUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
9. GHOUSUBI W/O LATE. BASHEERUDDIN,
AGE: MAJOR,
R/0 NEAR MULTANIYA BAKERY,
SAHARA NAGAR & AMBEDKAR NAGAR,
HUTTAGI ROAD, DIST. SOLHAPUR,
MAHARASHTRA STATE.
10. MURTUZA S/0 MAHAMMED HUSSAIN HAZI,
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
11. ABDULSATI'AR
S/O MAHAMMED RUSSIAN HAZI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
12. ZAHEERAHAMMED
S/0 ALLAUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG,
DIST, BELGAUM.
:3:
13, MAHAMMED ILIYZA
5/0 HABEEBUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
14. ZAHUR S/0 MAHAMMED HASHIM SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
15. JAHANGEER 5/0 MAHAMMED HASHIM SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM.
16. AADIL S/0 MAHAMMED HASHIM SARKAJI,
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
17. MUNAF S/0 MOHAMMED HASHIM SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/O HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
18. SMT. DADIBEE W/O RAFIQ HAJI
AGE: MAJOR, 0CC: HOUSEWIFE,
R/0 A/P OPP. PATAN PAN SHOP,
MAHANTESH NAGAR, TQ. RAMDURD,
DIST. BELGAUM
19. SMT. ZAREENA @ ZABEENA
W/0 SHABEER BASHA SARKAJI
AGE: MAJOR, 0CC: HOUSEWIFE,
R/0 A/P MUDHOL DESAI GALLI,
2ND WARD, TQ. MUDHOL,
DIST. BAGALKOT.
20. AVI'AB AHAMMED S/0 ABDUL RAZAK SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/O HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
:4:
21. NISAR AHAMMED 5/0 ABDUL RAZAK SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ, RAMDURG, DIST. BELGAUM
22. FIROZ AHAMMED S/0 ABDUL RAZAK SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ, RAMDURG, DIST. BELGAUM
23. JAMALUDDIN S/0 LATE. BASHEERUDDIN
AGE: MAJOR,
R/0 NEAR MULTANIYA BAKERY,
SAHARA NAGAR & AMBEDKAR NAGAR,
HUFAGI ROAD, DIST. SOLAPUR,
MAHARASHTRA
24. SMT. HASEENA W/0.ABDUL KHADAR IDROS
AGE: MAJOR, 0CC: HOUSEWIFE
R/O A/P MANAGOLI,
BASAVANABAGEWADI,
BIJAPUR DISTRICT.
25. SHAKIL AHAMMED S/O ZILANI SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/O HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
26. ZAMEEL AHAMMED S/0 ZILANI SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
27, KHALEEL AHAMMED S/O ZILANI SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
28. FAKRUDDIN S/0 MAHAMMED GHOUSE SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
:5:
29. HASANALI S/O MAHAMMED GROUSE SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/O HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
30. MAHABOOB BASHA S/O ALLAUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
31. NAZEER AHAMED S/0 ABDUL ZABBAR SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RkMDURG, DIST. BELGAUM
32. AZEEZUDDIN S/0 ABDUL ZABBAR SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
33. WAZEER AHAMED S/0 ABDUL ZABBAR SARKAJI
AGE: MAJOR, CCC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
34. SMT. MEHRUN: NEESA W/0 ANWARLAL SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
35. MOHAMMED ASIF S/0 MAHABOOB BASHA SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
36. GAYAZ S/O MAHABOOB BASHA SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
37. MOHAMMED FARHAT S/0 NOORUDDIN SARKAJI
AGE: MAJOR, CCC: AGRICULTURE,
R/O A/P HALE TORGAL,
:6:
TQ. RAMDURG, DIST. BELGAUM
38. VIBHAR AHAMMED 5/0 NOORUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
39. TAN VEER AHAMMED Sf0 NOORUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
40. TOUSIF AHAMMED Sf0 NOORUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
41. ASIM S/O NOORUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
42. SMT. ZAHEEDA BEGUM
W/0 RAHAMAT BASHA SARKAJI
AGE: MAJOR, 0CC: HOUSEWIFE,
R/O A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
43. ABUBAKKAR Sf0 KHAJE SAB SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
44. NIZAMUDDIN S/0 KHAJE SAB SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P HALE TORGAL,
TQ, RAMDURG, DIST, BELGAUM
45. AKATHAR Sf0 KHAJE SAB SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
:7:
46. HEBEEBULLA S/O ABDUL KHADAR SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P BIJAPUR, ASAR GALLI,
BESIDES KARNALKAR HOUSE,
DIST. BIJAPUR
47. BASHA S/O ABDUL KHADAR SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/O A/P BIJAPUR, ASAR GALLI,
BESIDES KARNALKAR HOUSE,
DIST. BIJAPUR
48. MAHABOOBBASHA
Sb ABDUL KHADAR SARKAJI
AGE: MAJOR, 0CC: EMPLOYEE,
R/O A/P BIJAPUR, ASAR GALLI,
BESIDES KARNALKAR HOUSE,
DIST. BIJAPUR
49. CHAND BASHA
S/0 ABDUL KHADAR SARKAJI
AGE: MAJOR, 0CC: EMPLOYEE,
R/0 A/P BIJAPUR, ASAR GALLI,
BESIDES KARNALKAR HOUSE,
DIST. BIJAPUR
50. MAHAMOOD PAHSA
S/0 SHAFIUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
51, ILIYAS PASHA 5/0 SHAFIUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
52. BABAJAN S/0 ABDUL KHADER SARKAJI
AGE: MAJOR, 0CC: AGRICULTURE,
R/0 A/P BIJAPUR, ASAR GALLI,
BESIDES KARNALKAR HOUSE,
DIST. BIJAPUR
:8:
53. SMT. TARANUM D/O LATE JILANI
AGE: MAJOR,
R/O A/P HALETORAGAL,
TQ. RAMDURG,
DIST. BELGAUM.
.APPELLANTS
(BY SRLA.G.MULWADMATH, A.M.GHALI AND RK.KULKARNI,
ADVS.,
AND:
ZAHIRABAI @ MANNA PASH
D/O. LATE HASSAM SAB
W/O. SYED AZMATAHULLA KHADRI
AGED ABOUT 63 YEARS,
R/ 0. CHIKKAJANTHAKAL
GANGAVATHI TALUK,
KOPPAL DISTRICT.
2. SYEEDA NIGAAR SULTHANA
W/O. LATE HASSAM SAB,
AGED ABOUT 58 YEARS,
R/O: VIDHYAGIRI,
TQ: KITTHUR, DIST: BELGAUM.
3. SYEEDA FAHEMIDABI
D/O. LATE SYED AZAM PASHA,
W/O. SYED AZAMATAHULLA KHADRI,
AGED ABOUT 58 YEARS,
R/ 0: CHIKKAJANTHAKAL,
TQ: GANGAVATHI, DIST: KOPPALA.
4. SYEED A SURVERBI
D/O. LATE HASSAM SAB,
W/O. MAHABOOB SUBHANI,
AGED ABOUT 50 YEARS,
R/O: CHIKKAJANTHAKAL,
TQ: GANGAVATHI, DIST: KOPPALA.
5. SOHELA BEGAUM KHAZI
W/O. ABDUL RASHEED KHAZI,
D/O. ABDUL KHAZI,
AGED ABOUT 46 YEARS,
R/O: NAVIPETH,
:90 :9:
TQ: RAMDURG, DIST: BELGAUM.
6. FARIDA BEGUM KHAZI
W/O. ABDUL RAHEED KHAZI,
D/O. ABDUL KHAZI,
AGED ABOUT 43 YEARS, HOUSE WIFE,
R/O: NAVIPETH,
TQ: RAMDURG, DIST: BELGAUM.
7. REHANA KHAZI
W/O. ABDUL KHADER KHAZI,
D/O. ABDUL AZEEZ KHAZI,
AGED ABOUT 33 YEARS, HOUSE WIFE,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
8. BUDDE SAB KHAZI
S/O. KHADER BASHA KHAZI
AGED ABOUT 57 YEARS,
0CC: BUSINESS,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
9. MUSTAFA SAB KHAZI
S/O. KHADER BASHA KHAZI,
AGED ABOUT 55 YEARS,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
10. MIYA SAB KHAZI
S/0. KHADER BASHA KHAZI,
AGED ABOUT 45 YEARS, 0CC: BUSINESS,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
11. ZOHUR SAB KHAZI
S/0. KHADER BASHA KHAZI,
AGED ABOUT 44 YEARS, 0CC: BUSINESS,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
12. DADA BASHA KHAZI
S/O. AZEEZ SAB KHAZI,
AGEDABOUT 35 YEARS, 0CC: BUSINESS,
V
10:
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
13. MOHAMMED HAHIM KHAZI
S/0. RAHIMAN SAB KHAZI,
AGED ABOUT 46 YEARS,
0CC: BUSINESSMEN,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
14. DADA BASHA KHAZI
S/O. RAHIMAN SAB KHAZI,
AGED ABOUT 32 YEARS, 0CC: BUSINESSMEN,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
15, IRFAN KHAZI S/0. RAHIMAN SAB KHAZI,
AGED ABOUT 30 YEARS, 0CC: BUSINESSMEN,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
16. ARIF KHAZI S/0. RAHIMAN SAB KHAZI,
AGED ABOUT 28 YEARS, 0CC: BUSINESSMEN,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM
17. RAFIQ KHAZI S/0. HABIB SAB KHAZI,
AGED ABOUT 37 YEARS, 0CC: BUSINESSMEN,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
18. AMMA JAN KHAZI
W/0. LATE RAMMED SAB KHAZI,
AGED ABOUT 60 YEARS,
0CC: HOUSEHOLD WIFE
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
19. AMEER BASHA KHAZI
S/0. LATE BABALAL HAZI,
AGED ABOUT 75 YEARS, 0CC: BUSINESS,
R/0: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
11:
20. PYARIBI KHAZI W/O. LATE KARIM SAB KHAZI,
AGED ABOUT 65 YEARS, 0CC: HOUSE WIFE,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
21. MAHABOOB BASHA KHAZI
S/0. ABDUL RASOOL KHAZI,
AGED ABOUT 60 YEARS, 0CC: BUSINESS,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
22. MOHAMMED HANIEF KHAZI
S/O. ABDUL RASOOL KHAZI,
AGED ABOUT 43 YEARS, 0CC: BUSINESS,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
23. DADA BASHA KHAZI
S/O. ABDUL RASOOL KHAZI,
AGED ABOUT 40 YEARS, 0CC: BUSINESS,
R/O: HALE TORAGAL,
TQ: RAMDURG, DIST: BELGAUM.
24. ABDUL MUNAF KHAZI
S/0. KHASIM SAB KHAZI,
AGED ABOUT 37 YEARS, 0CC: BUSINESS,
R/O: BHAGYA NAGAR,
TQ: RAMDURG, DIST: BELGAUM.
25. ASHFAQ AHMED KHAZI
S/0. KHASIM SAB KHAZI,
AGED ABOUT 42 YEARS, 0CC: BUSINESS,
R/O: BHAGYA NAGAR,
TQ: RAMDURG, DIST: BELGAUM.
26. ABDUL RASHEED KHAZI
S/O. ABDUL SAB KHAZI,
AGED ABOUT 60 YEARS, 0CC: BUSINESS,
R/0: NAVIPETH,
TQ: RAMDURG, DIST: BELGAUM.
27. ABDUL SATAR KHAZI
S/0. ABDUL SAB KHAZI,
AGED ABOUT 55 YEARS, 0CC: BUSINESS,
12:
R/O: NAVIPETH,
TQ: RAMDURG, DIST: BELGAUM.
28. MOHAMMED SHAFI KHAZI
S/0. ABDUL SAB KHAZI,
AGED ABOUT 42 YEARS, 0CC: BUSINESS,
R/O: NAVIPETH,
TQ: RAMDURG, DIST: BELGAUM.
29. RAZIYA BEGAUM KHAZI
D/O. ABDUL SAB KHAZI,
AGED ABOUT 60 YEARS, 0CC: HOUSE WIFE,
R/O: NAVIPETH,
TQ: RAMDURG, DIST: BELGAUM.
30. MURTUZA KHAZI D/0. BUDDE SAB KHAZI,
AGED ABOUT 52 YEARS,
R/O: NAVIPETH,
TQ: RAMDURG, DIST: BELGAUM.
31. NAZEER AHAMED KHAZIV S/O. AMANBI KHAZI
AGED ABOUT 78 YEARS, 0CC: BUSINESSMEN,
R/O: NAVIPETH, TQ: RAMDURG,
DIST: BELGAUM.
32. NAZEER SAB KHAZI S/C. AMEER SAB KHAZI,
AGED ABOUT 55 YEARS, 0CC: BUSINESS,
R/O: NAVIPETH, TQ: RAMDURG,
DIST: BELGAUM.
33. ABDUL WAHID KHAZI
S/0. LATE. SHAHZADBI KHAZI,
AGED ABOUT 65 YEARS,
0CC: BUSINESSMEN,
R/O: NAVIPETH, TQ: RAMDURG,
DIST: BELGAUM.
34. RASHEED AHAMED KHAZI,
S/C. LATE SHAHAZADBI KHAZI,
AGED ABOUT 59 YEARS,
0CC: GOVT. EMPLOYEE
R/O: NAVIPETH, TQ: RAMDURG,
DIST: BELGAUM.
13
35. ABDUL SATI'AR KHAZI
S/O. LATE SHAHAZADBI KHAZI,
AGED ABOUT 57 YEARS,
0CC: GOVT. EMPLOYEE
R/0: NAVIPETH, TQ: RAMDURG.
DIST: BELGAUM.
36. SHABBIR AHAMED KHAZI
Sb. LATE SHAHAZADBI KHAZI,
AGED ABOUT 38 YEARS,
0CC: GOVT. EMPLOYEE
R/O: NAVIPETH, TQ: RAMDURG,
DIST: BELGAUM.
37. MOHAMMED SHAFI KHAZI
Sb. LATE SHAHAZADBI KHAZI,
AGED ABOUT 45 YEARS, 0CC: BUSINESS,
R/O: NAVIPETH, TQ: RAMDURG,
DIST: BELGAUM.
38. RAZIYA BEGAUM KHAZI
D/O. LATE SHAHAZADBI KHAZI,
AGED ABOUT 60 YEARS, HOUSE WIFE,
R/O: NAVIPETH, TQ: RAMDURG,
DIST: BELGAUM.
39. NOORAHAMEDKHAZI
S/O. LATE MOHAMMED SAB KHAZI,
AGED ABOUT 50 YEARS,
0CC: BUSINESSMEN,
R/O: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM.
40. AKHELABANU
D/O. LATE MOHAMMED SAB KHAZI,
AGED ABOUT 48 YEARS,
0CC: HOUSEWIFE,
R/O: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM,
41, MUJEEB SAB KHAZI
Sb. LATE HABIB SAB KHAZI,
AGED ABOUT 50 YEARS,
14:
0CC: BUSINESS,
R/0: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM.
42. HAMEED SAB KHAZI
S/0. LATE MIYA SAB KHAZI,
AGED ABOUT 72 YEARS,
0CC: BUSINESSMEN,
R/O: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM.
43. ABBAS SAB KHAZI S/0. LATE MIYA SAB KHAZI,
AGED ABOUT 65 YEARS, 0CC: BUSINESSMEN,
R/0: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM.
44. HASSAN SAB KHAZI S/0. LATE NIYA SAB KHAZI,
AGED ABOUT 65 YEARS, 0CC: BUSINESSMEN,
R/O: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM.
45. HUSSAIN SAB KHAZI S/0. LATE MIYA SAB KHAZI,
AGED ABOUT 60 YEARS, 0CC: BUSINESSMEN,
R/0: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM.
46. BABU JAN KHAZI S/0. LATE MIYA SAB KHAZI,
AGED ABOUT 37 YEARS, 0CC: BUSINESSMEN,
R/O: HALETORAGAL, TQ: RAMDURG,
DIST: BELGAUM.
47. DABA BASHA KHAZI S/0. LATE MIYA SAB KHAZI,
AGED ABOUT 42 YEARS, 0CC: BUSINESSMEN,
R/0: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM.
48. BASHEER AHAMED KHAZI
S/0. LATE HASHIM SAB KHAZI,
AGED ABOUT 42 YEARS, 0CC: GOVT. EMPLOYEE
R/0: MAHANTESH NAGAR, TQ: RAMDURG,
DIST: BELGAUM.
49. BASHEER AHAMED KHAZI
:15:
S/0. LATE ABDUL SAB BI KHAZI,
AGED ABOUT 58 YEARS,
0CC: BUSINESSMEN,
A/P NO.1, BALAJI NAGAR,
NEAR SHANTHIN NAGAR, KESHAVAPURA,
HUBLI.
50. MOHAMMED SHAFI KHAZI
Sb. LATE HASAN MIYA KHAZI,
AGED ABOUT 50 YEARS,
0CC: GOVT. EMPLOYEE
A/P DR. PATIL CHAWL,
NEAR BARAKOTRI,
KESHAVAPURA, HUBLI.
51. MOHAMMED RAFIQ KHAZI
S/0. LATE HASAN MIYA KHAZI,
AGED ABOUT 48 YEARS, 0CC: BUSINESS,
A/P NO. 1 PATIL CHAWL,
NEAR BARAKOTRI,
KESHAVAPURA, HUBLI.
52. JAMEEL AHAMED KHAZI
S/O. LATE HASAN MIYA KHAZI,
AGED ABOUT 45 YEARS, 0CC: BUSINESS,
A/P NO. 1 PATIL CHAWL,
NEAR BARAKOTRI,
KESHAVAPURA, HUBLI.
53. FAYAZ AHAMED KHAZI
S/0. LATE HASAN MIYA KHAZI,
AGED ABOUT 42 YEARS, 0CC: BUSINESS,
A/P NO. 1 PATIL CHAWL,
NEAR BARAKOTRI,
KESHAVAPURA, HUBLI.
54. FAZALUNISSA KHAZI
D/0. LATE ABDUL SAMMAD KHAZI,
AGED ABOUT 60 YEARS, 0CC: HOUSE WIFE,
A/P LIG, 92 GOLDEN PARK,
HUBLI.
55. KHURESTYA KHAZI
16:
S/O. LATE ABDUL SAMMAD KHAZI,
AGED ABOUT 50 YEARS, 0CC: HOUSE WIFE,
A/P LIG, 91 GOLDEN PARK,
HUBLI.
56. BABALAL KHAZI
Sb. LATE ABDUL KHADER KHAZI,
AGED ABOUT 73 YEARS,
RETIRED RAILWAY
EMPLOYEE, A/P LIG, 92
GOLDEN PARK,
HUBLI.
57. RAHIMBI INAMDAR
D/O. LATE ABDUL RAHAMAN SAB KHAZI
AGED ABOUT 55 YEARS, HOUSE WIFE,
A/PNO. 1148, LIMEY
CHAWAL, GOODS SHED ROAD,
HUBLI 20.
-
58. SHANAWAZ KHAZI
S/O. LATE HASAM ALl KHAZI,
AGED ABOUT 21 YEARS, STUDENT,
A/P NO. 73, LIMEY
AKASH PARK, KUSUGAL ROAD,
KESHAVAPUR, HUBLI.
59. SAFOORA KARAJGI
D/O. LATE ABDUL RAHAMAN KHAZI,
AGED ABOUT 44 YEARS, 0CC: HOUSE WIFE,
A/P NO. 1148, LIMEY CHAWAL,
GOODS SHED ROAD, HUBLI 20. -
60. MAINUDDIN KHAZI
S/O. LATE ABDUL RAHAMAN SAB KHAZI,
AGED ABOUT 42 YEARS, 0CC: BUSINESSMEN,
A/P NO. 73, AKASH PARK,
KUSUGAL ROAD, KESHAVAPUR,
HUBLI.
61. BABA JAN KHAZI
S/O. LATE AZEEZ SAB KHAZI,
AGED ABOUT 65 YEARS, RETIRED GOVT.
EMPLOYEE,
S
17:
A/P M TS COLONY,
AKASH PARK, KUSUGAL ROAD,
KARWAR ROAD, HUBLI.
62. PYARIJAN KHAZI
D/O. LATE AZEEZ SAB KHAZI,
AGED ABOUT 60 YEARS, HOUSE WIFE,
A/P: RAMANAGAR, HUBLI.
DIST: DHARWAD.
63. BEGUM KHAZI
D/O. LATE AZEEZ SAB KHAZI
AGED ABOUT 58 YEARS, HOUSE WIFE,
A/P: MULLA BADA, HUBLI,
DIST: DHARWAD.
64. BASHEER AHAMED KHAZI
S/0. LATE NIZAMUDDIN KHAZI,
AGED ABOUT 55 YEARS, GOVT. EMPLOYEE,
A/P: RAMANAGAR,
HUBLI.
65. MEHABOOB BI KHAZI @ AMMA JAN KHAZI
D/O. LATE NIZAMUDDIN KHAZI,
AGED ABOUT 57 YEARS,
RETIRED GOVT. EMPLOYEE,
HOUSE WIFE,
A/P M. TS COLONY,
KARWAR ROAD, HUBLI.
66. GULNAAZ KHAZI D/O. LATE HASM ALT KHAZI,
AGED ABOUT 23 YEARS, 0CC: HOUSE WIFE,
R/O: SADANAKERI, NADEGAR PARK,
1ST MAIN, 3RD CROSS,
DHARWAD.
67. MOHAMMED GHOUSE KHAZI
S/O. LATE KHAWAJAMEER KHAZI,
AGED ABOUT 83 YEARS,
0CC: BUSINESSMEN,
A/P. HIRUR, TQ: HANAGAL,
DIST: HAVERI.
68. MOHAMMED HUSSIAN KHAZI
18:
S/O. LATE KHAWAJAMEER KHAZI
AGED ABOUT 88 YEARS, 0CC: BUSINESSMEN,
A/P. HIRUR, TQ: HANAGAL,
DIST: HAVERI.
69. MAIMUNNISA BEGUM KHAZI D/O. H N KHAZI,
AGED ABOUT 58 YEARS, 0CC: HOUSE WIFE,
A/P. DASARAGALLI, GADAG.
DIST: GADAG.
70. SHAKIRA KHAZI D/0. ABDUL SAMAD KHAZI,
AGED ABOUT 54 YEARS, 0CC: HOUSE WIFE,
A/P. DASARAGALLI, GADAG.
DIST: GADAG.
71. SHAFI AHAMED KHAZI,
S/O. LATE SOGHRABI KHAZI,
AGED ABOUT 54 YEARS, 0CC: GOVT. EMPLOYEE
A/P. DASARAGALLI, GADAG.
DIST: GADAG.
72. SHAMIN BANU KHAZI
W/O. LATE MUNAF SAB KHAZI,
AGED ABOUT 36 YEARS,
0CC: GOVT. EMPLOYEE
A/P. DASARAGALLI, GADAG.
DIST: GADAG.
73. AZARUDDINZKHAZI
S/O. LATE ZAHUR AHAMED KHAZI,
C/O: BABAJAN KHAZI, GOLDEN PARK,
LIG 92, VIJAYANAGAR EXTENSION,
HUBLI.
74. ZUBEDA KHAZI S/0. LATE SOGHRABI KHAZI,
AGED ABOUT 52 YEARS, 0CC: HOUSE WIFE,
A/P. DASARAGALLI,
GADAG.
75. ABDUL MUNAF S/0. LATE AMEER SAB KHAZI,
AGED ABOUT 61 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI,
GADAG.
19:
76. ABDUL RASOOL SAB KHAZI
5/0. LATE AMEER SAB KHAZI,
AGED ABOUT 58 YEARS, 0CC: GOVT. EMPLOYEE
R/O: HUBLI, DIST: DHARWAD.
77. NOOR BASHA KHAZI
S/0. LATE AMEER SAB KHAZI,
AGED ABOUT 55 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI, GADAG.
78. MAHABOOB BASHA KHAZI
S/0. LATE AMEER SAB KHAZI,
AGED ABOUT 50 YEARS,
0CC: GOVT. EMPLOYEE
A/P. DASARAGALLI, GADAG.
79, SHAFT AHAMED KHAZI
S/0. LATE AMEER SAB KHAZI,
AGED ABOUT 48 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI, GADAG.
80. MAHAMMED GHOUSE SAB KHAZI
S/O.LATE AMEER SAB KHAZI
AGED ABOUT 45 YEARS,
0CC: GOVT. EMPLOYEE
A/P. DASARAGALLI, GADAG.
81. MEHAMOOD SAB KHAZI
S/0. LATE KHASIM SAB KHAZI,
AGED ABOUT 65 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI, GADAG.
82. SHAHJAHAN KHAZI
8/0. LATE KHASIM SAB KHAZI,
AGED ABOUT 62 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI, GADAG.
83. MAQBOOL SAB KHAZI
S/0. LATE KHASIM SAB KHAZI,
AGED ABOUT 60 YEARS,
A/P. DASARAGALLI, GADAG.
84. MOHAMMED SHAFT SAB KHAZI
20:
S/C LATE KHASIM SAB KHAZI
AGED ABOUT 58 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI, GADAG.
85. MAHAMMAD RAFIQ SAB KHAZJ
S/C LATE KHASIM SAB KHAZI
AGED ABOUT 57 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI, GADAG.
86. ZAREENA BEGUM KHAZI
D/O. LATE KHASIM SAB KHAZI,
AGED ABOUT 55 YEARS, 0CC: HOUSE WIFE,
A/P. DASARAGALLI, GADAG.
87. SHAKII?ABI B KHAZI,
D/0. LATE KHASIM SAB KHAZI,
AGED ABOUT 53 YEARS, 0CC: HOUSE WIFE,
A/P. DASARAGALLI, GADAG.
88. TAHERABI KHAZI
D/O. LATE KHASIM SAB KHAZI,
AGED ABOUT 49 YEARS, 0CC: HOUSE WIFE,
A/P. DASARAGALLI, GADAG.
89. MOHAMMED ANWAR KHAZI
S/O. LATE ALLIMUDDIN KHAZI,
AGED ABOUT 55 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI, GADAG.
90. RIYAZ AHMED KHAZI
S/C. LATE ALLIMUDDIN KHAZI,
AGED ABOUT 50 YEARS, 0CC: BUSINESS,
A/P. DASARAGALLI, GADAG.
91. HABBIBUNNISA KHAZI
D/O. LATE ALLIMUDDIN KHAZI,
AGED ABOUT 48 YEARS, CCC: HOUSE WIFE,
A/P. DASARAGALLI, GADAG.
92. ABDUL KHADAR SAB KHAZI
S/0, LATE ABDUL KARIM SAB KHAZI,
AGED ABOUT: 75 YEARS, BUSINESS,
A/P. BAZAR MOHALLA, ANNIGERI,
:21:
TQ: NAVALAGUND, DIST: DHARWAD.
93. BIBIJAN KHAZI
W/O. LATE SAYYAD ALLAHUDDIN KHAZI,
AGED ABOUT: 76 YEARS, HOUSEWIFE,
C/0. G. S. SAIKHAZI, VIVEKANAND NAGAR,
GADAG.
94. SAYYED AMEERUDDIN SIR KHAZI
S/0. LATE NIJAMUDDIN KHAZI,
AGED ABOUT: 78 YEARS,
A/P. BEHIND KSRTC DEPT.
SHIDDESHWAR NAGAR,
GADAG.
95. ASHABI KHAZI
W/O. LATE JILANI SAB KHAZI,
AGED ABOUT: 60 YEARS, 0CC: HOUSE WIFE,
A/P. JAKHIR HUSEN COLONY,
GADAG.
96. ILIYAZ KHAZI
S/O. LATE MOMTAZBI KHAZI,
AGED ABOUT: 42 YEARS, 0CC: BUSINESS,
MULLA GALLI, A/P: SHIRAHATTI TALUKA,
GADAG DISTRICT.
97. FIYAZ KHAZI
S/O. LATE MOMTAZBI KHAZI,
AGED ABOUT: 38 YEARS, 0CC: BUSINESS,
MULLA GALLI, A/P: SHIRAHATTI TALUKA,
GADAG DISTRICT.
98. IRSHAD KHAZI
S/O. LATE MOMTAZBI KHAZI
AGED ABOUT 35 YEARS,
0CC. BUSINESS,
MULLA GALLI, A/P:SHIRAHATh TQ.
GADAG DISTRICT.
99. MOHAMMAD GOUS KHAZI
S/0. LATE ABDUL REHAMAN KHAZI,
AGED ABOUT 52 YEARS, 0CC: BUSINESS,
R/O: NEAR MORE FLOOR MILL, CHANDANA WADI
V
22:
TQ: MIRAJ, DIST: SANGLI, MAHARASTRA.
100. HAMIDABI KHAZI
D/O. LATE ABDUL KHADAR SAB KHAZI,
AGED ABOUT 76 YEARS, 0CC: HOUSE WIFE,
R/O: QUATRESS NO, 365, KHOLAPUR CHOWK
MIRAJ, TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
101. KURISHID BI KHAZI
D/O. LATE ABDUL KHADAR SAB KHAZI
AGED ABOUT 76 YEARS, 0CC: HOUSE WIFE,
C/0: NIYEEM KHAZI, KHAZA BASTI, MIRAJM
TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
102. SHAMSHAD JAMADA
D/O. LATE ABDUL KHADAR SAB KHAZI,
AGED ABOUT 42 YEARS, 0CC: HOUSE WIFE,
R/O: BUDHAVAR PETH, OPP: KHATIBA GALLI,
VAIRANNA BAZAR, MIRAJ,
TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
103. KURISHID AHMED KHAZI
S/O. LATE AZEEZ SAB KHAZI,
AGED ABOUT 61 YEARS, RETIRED GOVT.
SERVANT, R/O: SAMARTH NAGAR,
NEAR WARE HOUSE, KHOT PLOT, MIRAJ,
TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
104. ZERINA BEGUM KHAZI
W/O. LATE NAZEER AHEMD KHAZI,
AGED ABOUT 45 YEARS, HOUSE WIFE,
R/O: NO. 778, KHAZA BASTI,
NEAR OLD MASZID, MIRAJ,
TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
105. IRSHAD AHMED KHAZI
Sb. LATE AZEEZ SAB KHAZI,
AGED ABOUT 44 YEARS, 0CC: BUSINESS,
R/O: NO. 778, KHAZA BASTI,
23
NEAR OLD MASZID, MIRAJ,
TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
106. SHAMSHAD BEGAUM KHAZI
D/0. LATE AZEEZ SAB KHAZI,
AGED ABOUT 48 YEARS, 0CC: HOUSE WIFE,
R/O: NO. 793/ 1B, BARGARE PLOT,
MANIK NAGAR, CHILLI MATHUR RESIDENCE,
MIRAJ, TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
107. AMEERABI KHAZI
W/O. LATE KHAZA SAB KHAZI,
AGED ABOUT 70 YEARS, 0CC: HOUSE WIFE,
R/O: BUDHAVAR PETH, OPP: KHATIB GALLI,
VAIRANA BAZAR, MIRAJ
TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
108. HAFEEZ SAB KHAZI
S/0. LATE HABEEB SAI3 KHAZI,
AGED ABOUT 48 YEARS, GOVT. EMPLOYEE,
LOW OFFICE, MIRAJ,
TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
109. GANISAB KHAZI S/O. BABULAL KHAZI,
AGED ABOUT 65 YEARS, BUSINESS,
DOR GALLI, MIRAJ,
TQ: MIRAJ, DIST: SANGLI,
STATE: MAHARASTRA.
110. AMMAJAN KHAZI
W/O. LATE SHAFI AHEMD KHAZI,
AGED ABOUT 45 YEARS, HOUSE WIFE,
R/O: BUDHAVAR PETH, OPP: KHATIB GALLI,
VAIRANA BAZAR, MIRAJ, TQ: MIRAJ,
DIST: SANGLI, STATE: MAHARASTRA.
111. ABDUL AMEEZ SAB KHAZI
S/O. LATE BUDDE SAB KHAZI,
AGED ABOUT 66 YEARS, BUSINESS,
R/O: SUBHAS NAGAR ROAD, KAKAT NAKA,
:24:
AMMAN NAGAR, MIRAJ, TQ: MIRAJ,
DIST: SANGLI, STATE: MAHARASTRA,
112. BIBI ZAHEERABI KHAZI
W/O. LATE ABDUL MAZEED KHAZI,
AGED ABOUT 60 YEARS, HOUSE WIFE,
R/O: NEAR YASEEN MARKET, NAVARASPUR ROAD
BAGALKOT ROAD, BIJAPUR.
DIST: BIJAPUR.
113. KHATUNBI INAMDAR
D/O. LATE ABDUL KHADAR SAB KHAZI,
AGED ABOUT 74 YEARS, HOUSE WIFE,
R/O: DARBAR HOUSE, G.M.ROAD,
BIJAPUR,
DIST: BIJAPUR.
114. ALIYA INAMDAR D/O. MAMTAZABI KHAZI,
AGED ABOUT 32 YEARS, HOUSE WIFE,
DARBAR HOUSE, G.M. ROAD,
BIJAPUR.
115. FARZAAN ROZINADAR
D/O. MAMTAZABI KHAZI,
AGED ABOUT 27 YEARS, HOUSE WIFE,
DOOD KHEL, INDI TALUKA,
DIST: BIJAPUR.
116. REHANA ROZINDAR D/O. MAMTAZABI KHAZI,
AGED ABOUT 24 YEARS, HOUSE WIFE,
KHAMANKHAN BAZAR, NEAR BADI KAMAN,
BIJAPUR, DIST: BIJAPUR.
117. ZUBEDA KHATHOON KHAZI
W/O. LATE SAIFUDDEN KHAZI,
AGED ABOUT 75 YEARS, HOUSE WIFE,
C/O: PEERWALI NAWAB, BADI KAMAN ROAD,
BIJAPUR, DIST: BIJAPUR.
118. IMTIYAZ S/O. LATE MAMTAZABI KHAZI,
AGED ABOUT 45 YEARS, 0CC: BUSINESS,
R/O: DARBAR HOUSE, G.M.ROAD,
BIJAPUR, DIST: BIJAPUR.
25:
119. SAYYAD SALEM UDDIN SAIRKHAZI
S/O. LATE ALLEMUDDIN KHAZT,
AGED ABOUT 62 YEARS, 0CC: BUSINESS,
OPP: HOTEL KHOHINUR, NO, 605,
K.R. ROAD, DAVANAGERE.
120. SAYYAD JALEELUDDIN KHAZI S/O.
LATE ALLEMUDDIN KHAZI,
AGED ABOUT 60 YEARS, 0CC: BUSINESS,
AlP: HAVANUR, TQ & DIST: HAVERI.
121. RAMEEZA KHAZI W/O. LATE BABAJAN KHAZI,
AGED ABOUT 65 YEARS, 0CC: HOUSE WIFE,
CTS NO. 9659/2, MAHANTESH NAGAR,
NEAR BHARAMHAKUMARI ASHRAYAM,
BELGAUM.
122. MAMTAZ KHAZI W/O. LATE ABBASALI KHAZI,
AGED ABOUT 5OYEARS, 0CC: HOUSE WIFE,
R/0: PANTABALE KUNDRI,
TQ/DIST: BELGAUM.
123. ABDUL SATI'AR KHAZI S/0. LATE GOUSU SAB KHAZI,
AGED ABOUT 52 YEARS, 0CC: BUSINESS,
R/O: PANTABALE KUNDRI.
TQ/DIST: BELGAUM.
124. HASINABI KHAZI
W/0. LATE ABDUL AZEEZ KHAZI,
AGED ABOUT 65 YEARS,
0CC: HOUSE WIFE,
R/0: PANTABALE KUNDRI,
TQ/DIST: BELGAUM.
125. BASHEER AHMED KHAZI
S/0. LATE AZEEZ SAB KHAZI,
AGED ABOUT 49 YEARS,
0CC: GOVT. SERVANT.
R/O: PANTABALE KUNDRI,
TQ/DIST: BELGAUM.
126. RIYAZ AHEMD KHAZI
Sb. LATE AZEEZ SAB KHAZI,
AGED ABOUT 38 YEARS,
26:
0CC: BUSINESS,
R/O: PANTABALE KUNDRI,
TQ/DIST: BELGAUM.
127, MEHARUNISA ZIYAHUDDIN KHATIB
D/O. LATE ABDUL SAMAD
KHAZI, AGED ABOUT 65 YEARS,
HOUSE WIFE,
DOOR NO. 633, KHAT1B WADA, RAVIVAR PETH,
TQ/DIST: BELGAUM.
128. ZAREEN IQBAL KINIKAR
D/O. LATE ABDUL SAMAD KHAZI,
AGED ABOUT 65 YEARS,
HOUSE WIFE,
DOOR NO. 264, MUZAVAR GALLI,
BELGAUM, TQ/DIST: BELGAUM.
129. MUNSHERA BEGAUM KHAZI
W/O. NAZEER AHAMED PEERZADE,
AGED ABOUT 50 YEARS, HOUSE WIFE,
R/O: SHRI NAGAR,
BELGAUM.
130. RAZIA A @ RAJAGOLI
D/O. LATE ABDUL SAMAD KHAZI,
AGED ABOUT 48 YEARS, HOUSE WIFE,
CTS NO. 9659/2, MAHANTESH NAGAR,
NEAR BRAMHAKUMAR ASHRAM,
BELGAUM.
131. IMAM ZAFAR KHAZI
Sb. LATE ZAHOOR KHAZI,
AGED ABOUT 30 YEARS, BUSINESS,
NO. 1276, RAMALING, KHINDA GALLI,
RANGUBAI PALACE, BELGAUM.
DIST: BELGAUM.
132. NIGARSULTHANA BOJGAR
D/O. LATE ZAHOOR KHAZI,
AGED ABOUT 33 YEARS, HOUSE WIFE,
NO. 1276, RAMALING, KHINDA GALLI,
RANGUBAI PALACE, BELGAUM.
1y..
28:
TQ. RAMDURG, DIST. BELGAUM
140. MOHAMMED YUNUS S/O LATE JILANI
AGE: MAJOR,
R/ 0 HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
141. MOHAMMED AYUB 5/0 LATE JILANI,
AGE: MAJOR,
R/O HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
142. SMT. ZAHARABI W/O MIRZA BEG @ DADAJAN INAMDAR,
AGE: 65 YEARS, 0CC: HOUSEWIFE,
A/P GOWDAVADA,
TQ. HUKKERI, DIST. BELGAUM
143. MUNIRUDDIN S/O. FAKRUDDIN SARKAJI
AGE: MAJOR, 0CC: AGRICULTURIST
R/O A/P HALE TORGAL,
TQ, RAMDURG, DIST. BELGAUM
RESPONDENTS
(BY SRI.H.R.GUNDAPPA; SYED LIYAKHATH FOR CR/Ri, R54,
R56, R60
SRI. H.R.GUNDAPPA FOR R5-438, R42-45, R54-56, R60, R62,
R69-79, R81-87, R89-91, R93, R95-116, R118, R122-125, R127-
136, R142,
R2, R3, R41, R46, R49, R50, R51, R52, R57, R61, R64, R65, R66,
R67, R88, R92, R94, R119, R120, R126, R138, R139, R141, R143-
SERVED
THIS APPEAL IS FILED UNDER SECTION 43(1) OF RULE 1
OF CPC., PRAYING THAT THE ORDE ROF STATUS QUO DATED
16.08.2011 PASSED IN 0.S. NO.1/2011 BY SENIOR CIVI JUDGE,
RAMDURG MAY KINDLY BE SET ASIDE AND APPEAL MAY
KINDLY BE ALLWOED IN THE INTEREST OF JUSTICE AND
EQUITY ETC.,
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
K.L.MANJUNATH, J, DELIVERED THE FOLLOWING:
27:
DIST: BELGAUM.
133. KHIZAR IMAM BOJGAR
S/O. LATE ZAHOOR KHAZI,
AGED ABOUT 28 YEARS, HOUSE WIFE,
NO. 1276, RAMALING, KHINDA GALLI,
RANGUBAI PALACE, BELGAUM.
DIST: BELGAUM.
134. SHAMEENA D/O. LATE ZAHEER KHAZI,
AGED ABOUT 20 YEARS, HOUSE WIFE,
NO. 1276, RAMALING, KHINDA GALLI,
RANGUBAI PALACE, BELGAUM.
DIST: BELGAUM.
135. SHABANA D/O. LATE ZAHOOR KHAZI,
AGED ABOUT 18 YEARS, HOUSE WIFE,
NO. 1276, RAMALING, KHINDA GALLI,
PANGUBAI PALACE, BELGAUM.
DIST: BELGAUM.
136. FAKEERALI SAB
S/O. KHADARSAB BIRADAR KHAZI,
AGED ABOUT 60 YEARS, AGRICULTURE,
A/P: HALE TORAGAL, TQ: RAMDURG,
DIST: BELGAUM,
137. GAYAZUDDIN S/0 BASHEERUDDIN
AGE: MAJOR,
R/O B. K. GENERAL STORES,
NEAR MULTANI BAKERY,
SAHARA NAGAR & AMBEDKAR NAGAR,
HUTI'AGI ROAD, SOLAPUR (DIST)
MAHARASHTRA STATE
138. MOHAMMED GROUSE KHAZI S/O ABDUL RASOOL KHAZI
AGE: 49 YEARS,
R/O HALE TORGAL,
TQ. RAMDURG, DIST. BELGAUM
139. MOHAMMED YUSUF S/0 LATE JILANI
AGE: MAJOR,
R/O HALE TORGAL,
29:
JUDGMENT
The appellants are challenging the legality and correctness of the order passed on l.A. No.1 under Order-39 rule 1 and 2 r/w Section 151 of CPC, by the Civil Judge (Sr.Dn.), Ramdurg, on 16.08.2011 in O.S. No.01/2011.
2. The appellants were defendants in the suit. 136 plaintiffs have filed the suit for partition and separate possession claiming half share in respect of suit schedule property. The lands in question are situated in Hale Torgal Village of Ramdurga taluk. Item No.1 in Sy.No.83 measuring 500 acres 14.01 guntas, Item No.2w 319 acres 18 guntas, Item No.3 Sy.No.9 1/1 measuring 299 acres 3 guntas, item No.4 Sy.No.92 measuring 101 acres 38 guntas and 414 acres 6 guntas in all 516 acres 4 guntas of land. Item No.5 Sy.NO.95/ lB measuring 264 acres 19 guntas of land. According to them, suit schedule properties originally belong to Khazj Mohammed Bakher @: Fakir Au and that the plaintiff-defendants are the successors of Khazi Mohammed Bhaker. It is the further case of the plaintiffs that they belong to family of Chote Khaz Bhaker and Moulana Ibrahim 30:
Budake, It is the case of the plaintiffs that 1st plaintiff and defendants are entitled to half share in the plaint schedule properties. The rest of the plaintiffs are entitled for remaining half share. They claim to be the 6th and 7th generation of Khazi Mohammed Bhaker @ Fakir Ali. It is their case that in the month of August 2010, they approached the defendants for effecting division, since the defendants did not do so, they filed the suit for partition and separate possession. It is also the case of the plaintiffs that one Smt.Zaheerabi who is one of the defendants has filed the suit in O.S. No.28/20 10 behind the back of the plaintiffs and having come to know about filing of such suit they requested the defendants to effect the division. Since the same has not been done they have filed the suit for partition and separate possession claiming half share in the suit properties and have also filed l.A. No.1 stating that the defendants are also alienating the properties and if they are allowed to do so they will be put to irreparable injury and injustice would be caused to them.
31:
Suit of the plaintiffs was resisted by the
3.
by defendants. They have denied the genealogy relied upon Bakher, the plaintiffs. According to them, Khazi Mohammed Sab who was the original inamdar and had four sons namely @ Khazi sab, Ibraham T3udake, Habibsab and Mustafasab and that as per the genealogy of defendants Khazi Mohammed Bakher had two sons namely Khazi Au and Ibrahim. Ibrahim was sent out of family to do the service of Khazi. Another son namely, Khazi Ali succedded Khazi Mohammed Bakher. The said Khazi Au had three sons namely Khazi Habib, Khazi Mohammed Bakher and Khazi Mustafa. Likewise, they contended that the plaintiffs have no right over the properties and that defendants have been enjoying the properties as absolute owners. The parties also referred to service recognised by the East India Company and several honorary title bestowed on their predecessors namely "Sir", "Bahaddur" etc., Accordingly to them, they have no intention to alienate the properties and the plaintiffs are nowhere related to them. The genealogy enclosed to the plaint is incorrect and the plaintiffs are not entitled for any 32:
ted in the share. According to them, the suit lands are muta Karnataka names of defendant Nos. 1 to 5 and 61 under the 16th family of Land Reforms Act before the Land Tribunal. defendants have filed application before the Land Tribunal granted in the year 1981 and that the Land Tribunal has the Land 2268 acres of land and holding of the lands under to be as Ceiling Act and 518 acres 19 guntas was found inued to surplus and inspite of the same, the defendants cont be in possession in the said area also.
4. According to them, the documents relied on by led for the defendants are concocted and they are not entit plaintiffs the relief. The trial Court only on the ground that osal have filed the suit for partition ordered that till the disp o.
of the suit the parties are directed to maintain status-qu directing Accordingly, l.A. No.1 was allowed on 16.08.2011 d in the parties to maintain status-quo. This order is calle question in this appeal.
5. We have heard the counsel for the parties. At the first instance, we requested the learned counsel for the half respondents/plaintiffs that how they are entitled for 33:
properties under the provisions of share in the , what they Mohammedan Law because in the circumstances ndant No.1 are have sought is that the plaintiffs and defe ts are entitled entitled for half share and remaining defendan 1 is entitled for for the half share. If it is so, the plaintiff No. only 1/4th share and not half share. Be that as it may, the and these original propositor Khazi Mohammed Bakher 7th generation. If Khazi parties are claiming to be his and odd Mohammed Bhaker was the owner of two thousand to be the acres of lands, when the plaintiffs are claiming successors of 7th generation, it is for them to explain how . The they are entitled to their share, as claimed by them tiffs by defendants have disputed the rights of the plain y itself.
instituting the suit they are disputing their genealog lved in When such serious disputed facts and law are invo and the suit when the plaintiffs have not prayed their title the when there are unable to say how they are entitled for r of share, no ground is made out to grant the interim orde injunction. In addition to that the appellants counsel 34:
e the submits that the appellants have no intention to alienat properties.
6. When 16th family of the defendants have filed an application before the Land Tribunal and if the Land Tribunal has confirmed the possession and holding of the defendants it is difficult to believe the case of the plaintiffs that they are also entitled for share. If they are in joint 7th possession and if they are continued to be the sharers till generation, without a division they would have made application before the Tribunal. Under these circumstances, we are of the considered opinion that the trial Court without considering the material placed before it and without application of mind has granted the interim order. According to us it is bad in law because the plaintiffs have not placed any material to show that they have got a prima--facie case and that the balance of convenience lies in their favour and if an interim order as prayed for is not granted they will be put to irreparable injury. In the circumstances, we are of the view that the trial Court has granted the interim order as if the plaintiffs are entitled for half share when they have not 35:
placed any material to show that they are entitled for half share. In the circumstances, we are of the view that the order passed by the Court below is without application of mind. In the result, the appeal is allowed. The order passed on l.A. No.1 in O.S. No.1/2011 by the Civil Judge (Sr.Dn.), Ramdurg, is hereby set aside.
7. At this stage, it is brought to our notice that in W.P. No.67199/2011, this Hon'ble Court has stayed further proceedings in 0.S. No.1/2011 till the disposal of O,S. No.28/2010. Therefore, we are of the view that we have to direct the Civil Judge (Sr.Dn.), Ramdurg to dispose of O.S. No.28/2010 within six months from today and if really the share of the plaintiffs are going to be affected in the said suit, it is open for the plaintiffs in this suit to make an application in the aforesaid suit to come on record as defendants and claim their share. Since it is submitted to us that O.S. No.28/2010 filed by one of the defendants in the suit claiming partition against other defendants if she has filed suit for partition as sharers if the plaintiffs in the present suit are also sharers it is always open for them to 36:
make application and seek for their share. Granting such liberty, this appeal is allowed.
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