Delhi High Court - Orders
Hict Shiksha Mahavidyalaya vs National Council For Teacher Education on 23 October, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-113
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5210/2020 & CM No.18792/2020
HICT SHIKSHA MAHAVIDYALAYA..... Petitioner
Through Mr.Mayank Manish, Adv.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION
..... Respondent
Through Mr.Akshay Chandra, Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 23.10.2020 This hearing is conducted through Video Conferencing. Learned counsel for the petitioner states that the petitioner institution has received recognition. He accordingly seeks to withdraw the petition. Petition is dismissed as withdrawn. All pending applications, if any, also stand disposed of.
JAYANT NATH, J OCTOBER 23, 2020 n