Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 315 in Arunachal Pradesh Municipal Act, 2007 315. Power of Municipality to define and to alter limits of slum. - The Municipality may define the external limits of any slum and may, from time to time, alters such limits.
