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State of West Bengal - Section

Section 313 in The West Bengal Motor Vehicles Rules, 1989

313. Certificate showing particulars of dimensions of trailers.

- A trailer required to exhibit its registration mark under rule 51 of the Central Motor Vehicles Rules, 1989 shall carry with it a certificate issued by the Registering Authority, either by endorsement in the Certificate of Registration or otherwise, showing the particulars of over-all width, over-all length and over-all height of the trailer.