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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(2) in Goa Prisons Rules, 2006

(2)Latrines. - There shall be sufficient number of latrines, constructed in a manner to provide reasonable privacy and full scope to maintain cleanliness, sanitary and hygienic conditions. Suitable disinfectants shall be used.