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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(1)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)a member of the Board of Studies concerned to be nominated for the purpose by the Kulpati.