Himachal Pradesh High Court
State Of H.P. vs . Chander Sharma & Others Alongwith on 25 April, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. vs. Chander Sharma & Others alongwith connected matter .
DSR No.01 of 2018 a/w Cr. Appeal No.387 of 2018 DSR No.01 of 2018 25.04.2022 Present: Mr. Ankush Dass Sood, Sr. Advocate as Special Senior Counsel-cum-Prosecutor for the State with Mr. Randeep Parmar, Public Prosecutor and Mr. Manik Sethi, Advocate.
Mr. Prince Chauhan and Mr. Ishan Khetarpal, Advocates, for the respondent.
Mr. N.S. Chandel, Sr. Advocate with Mr. Vinod Gupta, Advocate, for the complainant Cr. Appeal No.387 of 2018 Mr. Prince Chauhan, Advocate, for the appellant.
Mr. Ankush Dass Sood, Sr. Advocate as Special Senior Counsel-cum-Prosecutor for the State with Mr. Randeep Parmar, Public Prosecutor and Mr. Manik Sethi, Advocate.
Mr. N.S. Chandel, Sr. Advocate with Mr.Vinod Gupra, Advocate, for the complainant.
There is a request for an adjournment on behalf of learned Senior arguing counsel for the appellant/convict on the ground that he is not available today and a further request has been made that the case may be ordered to be listed in June, 2022, due to unavailability of the learned Senior arguing Counsel.
As requested, list again on 13th June, 2022.
( Sabina ) Judge ( Sandeep Sharma ) April 25, 2022. Judge (Yashwant) ::: Downloaded on - 26/04/2022 20:09:47 :::CIS