Supreme Court - Daily Orders
Jayakumar R Nair vs Union Of India . on 20 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.60 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Criminal) No. 105/2015
JAYAKUMAR R NAIR Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With appln. for exemption from filing O.T. and office report)
Date :20/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Manoj V. George, Adv.
Mr. Siju Thomas, Adv.
Ms. Shilpa M. George, Adv.
Mr. Rohit Adlakha, Adv.
Mr. Aakarsh Kamra, Adv.
Mr. Kamlendra Mishra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.07.20 17:05:03 IST Reason: