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[Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(3)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)It shall be couched in polite and respectful language and shall be free from statements, allegations or insinuations not strictly relevant to the matter;