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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(a) in The Offshore Areas Mineral (Development And Regulation) Act, 2002

(a)intentionally obstructs any authorised officer referred to in section 22 in the exercise of any powers conferred under this Act; or