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Union of India - Section

Section 8 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

8. Supply of information to Commissioner.

(1)The Bangalore Metro Railway Administration shall supply all the information and give all the assistance to the Commissioner and supply or provide all instruments and apparatus required for taking measurements, testing of bridges or viaducts, rolling stock, electrical, signal, telecommunication and other installations.