National Green Tribunal
Noble M Paikada vs Union Of India on 24 December, 2020
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item No. 01 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Review Application No. 55/2020
IN
Original Application No. 190/2020
(I.A. No. 442/2020)
Noble M Paikada Review Applicant
Versus
Union of India Respondent(s)
Date of hearing: 24.12.2020
CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
IN CHAMBER BY CIRCULATION
ORDER
This application has been filed for review of order dated 28.10.2020 which has been passed after hearing learned Counsel for the Applicant. Thus, the application does not make out a case for review and is an attempt to seek rehearing, which is not permissible.
Accordingly, the review application is dismissed. In view of above, I.A. Nos. 442/2020 also stands disposed of.
Adarsh Kumar Goel, CP S.K. Singh, JM Dr. S.S. Garbyal, EM Dr. Nagin Nanda, EM December 24, 2020 DV 1