Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Servotech Power Systems Ltd vs Energy Efficiency Services Ltd. & Anr on 26 February, 2021

Author: J.R. Midha

Bench: J.R. Midha

                          $~O-14
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     ARB.P. 306/2021

                                SERVOTECH POWER SYSTEMS LTD.            ..... Petitioner
                                            Through: Mr. Rajat Asija and Mr. Neeraj
                                                     Gupta, Advocates.

                                                    versus

                                ENERGY EFFICIENCY SERVICES LTD. & ANR...... Respondents
                                              Through: None.

                                CORAM:
                                HON'BLE MR. JUSTICE J.R. MIDHA

                                       ORDER

% 26.02.2021 I.A.3058/2021 Allowed, subject to just exceptions.

ARB.P. 306/2021

Issue notice to the respondents by all modes including email, returnable on 06th April, 2021.

J.R. MIDHA, J.

FEBRUARY 26, 2021 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:01.03.2021 19:01:56