(2)[ In case of redevelopment of Jhuggi-Jhopadi area, an additional FAR upto a limit of 0.50 may be allowed in addition to the permissible F.A.R. that area, provided that the permissibility of building height is maintained. [Added by Notification No. F. 23(107)-95-XXXII-(1), dated 31-8-1998.]
