Madhya Pradesh High Court
Amar Singh Yadav vs The State Of Madhya Pradesh on 13 April, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 60075 of 2022 (AMAR SINGH YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 13-04-2023 None for the petitioner.
Shri V.P.S. Tomar - Panel Lawyer for the State. As a matter of last indulgence, an opportunity is granted to cure the default.
List the case after one week.
(DEEPAK KUMAR AGARWAL) JUDGE Adnan Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 4/18/2023 2:38:38 PM