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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1)(c) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969

(c)an agent in respect of the unit in which the [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce has grown; shall purchase or transport the [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce to which this Act applies.