Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3)(ii) in The Durgapur (Development And Control Of Building Operations) Act, 1958

(ii)in the case of exercise of those powers by any person or officer not under the employment of the Authority,-by the State Government.