Supreme Court - Daily Orders
Chouksey College Of Pharmacy vs Pharmacy Council Of India on 31 May, 2022
Bench: B.R. Gavai, Hima Kohli
ITEM NO.2+13 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.2:
Writ Petition(s)(Civil) No(s). 406/2022
CHOUKSEY COLLEGE OF PHARMACY & ANR. Petitioner(s)
VERSUS
PHARMACY COUNCIL OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.81195/2022-GRANT OF INTERIM RELIEF)
With
Item No.13:
Petition(s) for Special Leave to Appeal (C) Nos.14295-14296/2021
(IA No. 153420/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 115141/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH SLP(C) No. 1387-1388/2022
(IA No. 13465/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)
SLP(C) No. 1887/2022
(IA No. 17503/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 2570/2022 (FOR ADMISSION and I.R.)
SLP(C) No. 1050/2022
(IA No. 11598/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 11599/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 4862/2022 (IA No. 65583/2022 - CLARIFICATION/DIRECTION) SLP(C) No. 5673/2022 (FOR ADMISSION and I.R. and IA No.47462/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.47460/2022-PERMISSION TO FILE LENGTHY LIST OF DATES and IA No.51971/2022-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 19671/2021 Date : 31-05-2022 These petitions were called on for hearing today.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.06.01 15:55:46 IST Reason: 1CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MS. JUSTICE HIMA KOHLI (VACATION BENCH) For Petitioner(s) Mr. Siddhartha R.Gupta,Adv.
Mr. Shivam Singh Baghel,Adv. Mr. Shubham Khampuria,Adv. Mr. Pranjal Agarwal,Adv. Mr. Mrigank Prabhakar, AOR Mr. Sanjay Sharawat, AOR Mr. Tushar Mehta,SG Mr. Maninder Singh,Sr.Adv. Mr. Kirtiman Singh,Adv. Mr. Gaurav Sharma, AOR Ms. Manmeet Kaur Sareen,Adv. Mr. Prateek Bhatia,Adv. Mr. Waize Ali Noor,Adv.
Mr. Zoheb Hossain, AOR For Respondent(s) Mr. Tushar Mehta,SG Mr. Maninder Singh,Sr.Adv. Mr. Kirtiman Singh,Adv. Mr. Gaurav Sharma, AOR Ms. Manmeet Kaur Sareen,Adv. Mr. Prateek Bhatia,Adv. Mr. Waize Ali Noor,Adv.
Mr. Devadatt Kamat,Sr.Adv. Mr. Pai Amit, AOR Mr. Ashwin Kumar D.S.,Adv. Mr. Rajesh Inamdar,Adv. Mr. Harsh Pandey,Adv.
Mr. Omkar Kambi,Adv.
Mr. Suraj Naik,Adv.
Ms. Ranu Purohit,Adv.
Ms. Pankhuri Bhardwaj,Adv. Mr. Aditya Bhat,Adv.
Mr. Zoheb Hossain, AOR Mr. Siddhartha R.Gupta,Adv. Mr. Shivam Singh Baghel,Adv. Mr. Shubham Khampuria,Adv. Mr. Pranjal Agarwal,Adv. Mr. Mrigank Prabhakar, AOR Ms. Priyanka Singh, AOR 2 Mr. Samrat Krishnarao Shinde, AOR Mr. Sanjay Sharawat, AOR Mr. V. N. Raghupathy, AOR Mr. Shubhranshu Padhi, AOR Mr. Ashish Yadav,Adv.
Mr. Rakshit Jain,Adv.
Mr. vishal Banshal,Adv.
Mr. Gautam Narayan, AOR
Ms. Anuradha Mutatkar, AOR Mr. Parmanand Gaur, AOR Mr. Kaushal Yadav, AOR Mr. Nandlal Kumar Mishra,Adv.
Mr. Shafik Ahmed,Adv.
Mr. Vivekanand Rana,Adv.
Ms. Yashoda Katiyar,Adv.
Ms. Apeksha Rai,Adv.
Ms. Leelawati Suman,Adv.
Ms. Shweta Yadav,Adv.
Ms. Kritiya Pandey,Adv.
Mr. Pawan Kumar,Adv.
Mr. Pramod Kumar,Adv.
UPON hearing the counsel the Court made the following O R D E R Writ Petition (Civil)No.406 of 2022 Issue notice.
Tag with SLP(Civil)Nos.14295-14296/2021 and batch.
SLP(Civil)Nos.14295-14296/2021 and batch SLP(Civil)Nos.19671/2021 and 4862/2022 be treated as the lead matters.
The parties to complete the pleadings in the matters by 22nd July, 2022.3
By way of interim order, though we direct the Pharmacy Council of India to accept and process the applications of the applicants who were writ petitioners before the High Court, no final decision regarding grant of approval or non-approval shall be taken till the outcome of the present petitions.
List on 26th July, 2022.
(ANITA MALHOTRA) (RANJANA SHAILEY)
AR-CUM-PS COURT MASTER
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