Delhi High Court - Orders
Cmc Limited vs Gita Rawar And Anr on 28 August, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1440/2012
CMC LIMITED .....Petitioner
Through: Ms. Divya Bhalla and Mr. Abhishek
Chauhan, Advocates
versus
GITA RAWAR AND ANR .....Respondents
Through: Mr. V.C. Bharathi, Advocate for R-2
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 28.08.2024
1. Mr. Abhishek Chauhan, Advocate appearing on behalf of the petitioner stated that he has received instructions to appear on behalf of the petitioner and shall be filing his vakalatnama within 02 weeks.
2. Let the needful be done accordingly.
3. It is also stated on behalf of the petitioner that talks for amicable settlements are underway.
4. List on 22.11.2024.
DR. SUDHIR KUMAR JAIN, J AUGUST 28, 2024 N/ABK This is a digitally signed order.
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