Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(7)(b) in Birsa Munda Tribal University Act, 2017

(b)have carried on research as per the conditions prescribed by the Ordinances, regulation or rules;