Patna High Court - Orders
Md.Ansar Ahmad vs The State Of Bihar & Ors on 6 April, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.791 of 2007
MD.ANSAR AHMAD son of Late Abdul Gaffar, resident of
Mohalla Imampur, P.O. & P.S.- Habibpur, Town & District-
Bhagalpur.
Versus
1. THE STATE OF BIHAR through the Commissioner-cum-
Secretary, Department of Finance, Govt. of Bihar, Patna
2. The Director, Provident Fund Directorate (Department of
finance) Govt. of Bihar, Pant Bhawan, Patna
3. The Divisional Commissioner, Bhagalpur
4. The District Magistrate, Bhagalpur
5. The Circle Officer, Nath Nagar, District- Bhagalpur
6. The Treasury Officer, Bhagalpur
7. The District Provident Fund Officer, Bhagalpur
8. The Accountant General, Bihar, Veer Chand Patel Path, Patna
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5 06.04.2009No one appears for the petitioner. Learned counsels appearing for the respondents are present, who have filed their counter affidavit.
By order dated 7th of January, 2008 on the prayer of the petitioner two weeks' time was allowed to file rejoinder, however the same has not been filed as yet.
The writ application is, thus, dismissed for want of prosecution.
Manish/- (Shailesh Kumar Sinha,J.)