Himachal Pradesh High Court
Rakesh Kumar vs Kaushlya & Ors. on 11 November, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rakesh Kumar Vs Kaushlya & Ors.
CMP(M) No.1449 of 2022 .
11.11.2022 Present: Mr.Devender Sharma, Advocate vice Mr. Chandranayana Singh, Advocate, for the applicant.
Mr. Ram Lal Thakur, Assistant Advocate General, for respondent No.5.
Notice. Mr. Ram Lal Thakur, learned Assistant Advocate General, appears and waives service of notice on behalf of respondent No.5. Issue notice to respondents No.1 to 4, returnable within four weeks, on taking steps within one weeks. List thereafter.
Reply, if any, on behalf of the appearing respondent be filed by the next date of hearing.
Name of learned Advocate General, be reflected in the cause list henceforth.
Jyotsna Rewal Dua Judge November 11, 2022 (R.Atal) ::: Downloaded on - 11/11/2022 20:35:25 :::CIS