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[Cites 0, Cited by 1] [Section 2(12)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(12)(vi) in Tamil Nadu Shops and Establishments Act, 1947

(vi)In the case of an establishment not falling under paragraphs (i) to (v) above, a person wholly or principally employed in connection with the business of the establishment and includes a peon;