Section 7(2) in The Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011

[Cites 0, Cited by 0] [Section 7] [Entire Act]

(2)For selection to all Group 'B and C' posts the Selection Committee shall consist of the following:

(a)	Secretary	Chairperson;
(b)	A nominee of the Ministry of Civil Aviation	Member
(c)	An expert to be nominated by the Secretary	Member

Legal Document View