Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] Greater Bengaluru City Corporation - Section 4(1)(c) in The Vellore Institute of Technology Bangalore Act, 2012 (c)not less than sixty acres of land in the places other than the places specified in clauses (a) and (b).