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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Telangana - Subsection

Section 85(1)(a) in Telangana Panchayat Raj Act, 2018

(a)that any registered or licensed place for the disposal of the dead is in such a state or a situation as to be or be likely to become, dangerous, to the health of persons living in the neighbourhood thereof; or