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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 117(d) in Arunachal Pradesh Co-operative Societies Act, 1978

(d)any person, collecting the shares money for a society in formation, does not within a reasonable period deposit the same in the Apex Bank, or an Urban Co-operative Bank, or Postal Savings Bank; or