Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 11 in The M.P. Irrigation Act, 1931 11. Outlet. - An "outlet" is an opening, constructed by the State Government in a canal, through which water is delivered into a water-course or directly on to any land.
