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[Cites 0, Cited by 0] [Section 418] [Entire Act]

State of Goa - Subsection

Section 418(1) in Goa Prisons Rules, 2006

(1)Every payment charged to the Common Victims Compensation Fund shall bear on the bill or voucher, an order to pay the amount which shall be expressed both in figures and words and every such order to pay such bills shall be signed by the Inspector General and Superintendent of the said jail after it's approval.