Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 369 in Chennai City Municipal Corporation Act, 1919 369. Form of notices and permissions. - All notices and permissions given, issued or granted, as the case may be, under the provisions of this Act must be in writing.
